Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(4) in Gujarat University (Amendment) Act, 1972 (4)The Pro-Vice-Chancellor shall hold office for a term of five years or for a term expiring on the date on which he shall complete the age of sixty five years, whichever is less.
