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[Cites 1, Cited by 33]

Bombay High Court

Mahalaxmi Timber Mart Thr. Ramesh J ... vs The Union Of India Thr. Secretary ... on 5 October, 2021

Author: Madhav J. Jamdar

Bench: Ujjal Bhuyan, Madhav J. Jamdar

(15 & 19)-WP-6358-21 & group matters.doc.

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                 WRIT PETITION NO.6358 OF 2021

Mahalaxmi Timber Mart                        ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6384 OF 2021

Paradise Timbers                             ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6361 OF 2021

Fine Timber Agency                           ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6366 OF 2021

Brown Square Wood                            ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6383 OF 2021

Globe Industries                             ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6360 OF 2021

BGP.                                                 1 of 8
 (15 & 19)-WP-6358-21 & group matters.doc.



Parekh Industries                            ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6368 OF 2021

Shubhalaxmi Timbers                          ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6372 OF 2021

Hiradhan Timbers                             ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6379 OF 2021

New Dandeli Ventures                         ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6378 OF 2021

Pragati Teak Wood                            ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6396 OF 2021

Aftab Timber Supplier                        ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

BGP.                                                 2 of 8
 (15 & 19)-WP-6358-21 & group matters.doc.

                             WITH
                 WRIT PETITION NO.6392 OF 2021

A K Exim                                     ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6363 OF 2021

Hariom Timbers                               ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6381 OF 2021

Noor Timbers Suppliers                       ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6393 OF 2021

Kamlesh Timber Mart                          ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6389 OF 2021

Gautam Timber                                ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6387 OF 2021

Famous Timber Traders                        ..Petitioner

BGP.                                                 3 of 8
 (15 & 19)-WP-6358-21 & group matters.doc.

     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6376 OF 2021

Ramani Timber Mart                           ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6374 OF 2021

Ranjit Saw Mills                             ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6380 OF 2021

Ujala Timber Traders                         ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6365 OF 2021

Zodiac Traders                               ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6382 OF 2021

Real Traders                                 ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents



BGP.                                                 4 of 8
 (15 & 19)-WP-6358-21 & group matters.doc.

                             WITH
                 WRIT PETITION NO.6367 OF 2021

Sian Exim                                    ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6390 OF 2021

Bilal Timber Mart                            ..Petitioner
       Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6371 OF 2021

Sunlight Timbers                             ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6379 OF 2021

Liberty Timber Suppliers                     ..Petitioner
      Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6386 OF 2021

K M Timber Mart                              ..Petitioner
     Versus
Union of India and Ors.                      ..Respondents

                             WITH
                 WRIT PETITION NO.6397 OF 2021

Ujala Beeding Center                         ..Petitioner

BGP.                                                 5 of 8
 (15 & 19)-WP-6358-21 & group matters.doc.

     Versus
Union of India and Ors.                                ..Respondents

                             WITH
                 WRIT PETITION NO.6375 OF 2021

Harikrishan Traders                                    ..Petitioner
      Versus
Union of India and Ors.                                ..Respondents

Mr. Mahesh Raichandani a/w Ms. Ankita Vashistha i/by UBR Legal
Advocates, for the Petitioner.
Mr. Parag Vyas a/w Mr. Jitendra B. Mishra, Advocates for the Respondents.

                          WITH
             WRIT PETITION (L) NO.14381 OF 2021
          (ORDINARY ORIGINAL CIVIL JURISDICTION)

Rank Lumbers                                           ..Petitioner
     Versus
Union of India and Ors.                                ..Respondents

                          WITH
               WRIT PETITION NO.1716 OF 2021
          (ORDINARY ORIGINAL CIVIL JURISDICTION)

Vandana Timber Pvt. Ltd.                               ..Petitioner
     Versus
Union of India and Ors.                                ..Respondents

                          WITH
             WRIT PETITION (L) NO.14402 OF 2021
          (ORDINARY ORIGINAL CIVIL JURISDICTION)

Yogeshwar Timber Mart                                  ..Petitioner
     Versus
Union of India and Ors.                                ..Respondents

Mr. Mahesh Raichandani a/w Ms. Ankita Vashistha i/by UBR Legal

BGP.                                                           6 of 8
 (15 & 19)-WP-6358-21 & group matters.doc.

Advocates, for the Petitioner.
Mr. Advait M. Sethna a/w Mr. Ajinkya Badar, Advocates for the
Respondent No.1 - UOI.

                                   CORAM : UJJAL BHUYAN &
                                           MADHAV J. JAMDAR, JJ.

DATE : 5th OCTOBER, 2021 P.C. Heard learned counsel for the petitioners.

2. Let the petitions be admitted for hearing.

3. Mr. Parag Vyas and Mr. Advait Sethna, learned counsel waive notice for respondent No.1 - Union of India.

3. Petitioner to service respondent Nos.2 to 4 afresh and file affidavit of service.

4. Learned counsel for the petitioners has placed before us a copy of order dated 30.08.2021 whereby in a bunch of identical writ petitions this Court had restrained the respondents and granted stay. He therefore prays for a similar order.

5. Relevant portion of the order dated 30.08.2021 reads as under:-

"d) Till next date, respondents are restrained from taking any action against petitioner on the basis of Clause no.(iii) as reproduced above on office memorandums dated BGP. 7 of 8 (15 & 19)-WP-6358-21 & group matters.doc.

28.06.2017, 27.12.2018 and 19.06.2020 issued by the Under Secretary to the Government of India, Ministry of Agriculture and Farmers Welfare Department of Agriculture, Cooperation and Farmers Welfare."

6. Accordingly and in the light of the above, we also direct in the present bunch of cases that till the next date the respondents shall not take any action on the basis of Clause no.(iii) contained in office memoranda dated 28.06.2017, 27.12.2018 and 19.06.2020 issued by Ministry of Agriculture, Farmers Welfare Department, Government of India.

7. List alongwith the bunch of writ petitions, the lead case of which is Writ Petition No.4637 of 2021 (Bhavani Timber Mart Vs. Union of India).

8. Stand over to 24.11.2021.

BALAJI
GOVINDRAO
PANCHAL
Digitally signed by
BALAJI GOVINDRAO
PANCHAL
Date: 2021.10.05
15:16:52 +0530
                      MADHAV J. JAMDAR, J                                 UJJAL BHUYAN, J




                      BGP.                                                              8 of 8