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State of Tamilnadu - Section

Section 54 in The Tamil Nadu Apartment Ownership Rules, 1997

54. Compliance. - These by-laws are set forth to comply with the requirement of the Tamil Nadu Apartment Ownership Act, 1994 (Tamil Nadu Act 7 of 1995). In case any of these by-law conflict with the provisions of the said Act, it is hereby agreed and accepted that the provisions of the Act will apply.