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State of Bihar - Section

Section 271 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

271. Maternity benefit.

- The women employees, who are beneficiary of the fund shall be given Rs. 1000.00 each as maternity benefit during the period of maternity, on an application made by her in Form No. XXXIV with such other documents as may be specified shall be submitted for this benefit:Provided that this benefit shall not be allowed for more than twice.