Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(2)(c) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 (c)the fine and the feeding charges to be paid by the owner for redeeming the seized animals or birds under section 10; and