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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(2)The President of the authority shall be paid with an honorarium of one lakh rupees per month and members shall be paid fifty thousand rupees per month by the Government and the Government shall pay the travelling allowances to the Appellate Authority, at such rates as are admissible to Grade I officer of the Government.