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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(10)(b) in The Punjab Village Common Lands (Regulation) Rules, 1964

(b)by pasting a copy of auction notice on outer door of the panchayat ghar, village patwarkhana, office of Panchayat Samiti and Zila Parishad at other some conspicuous places of shamilat deh or of the estate in which the shamilat deh is situated, and