Bombay High Court
Ntt Global Data Centers And Cloud ... vs Maharashtra Electricity Regulatory ... on 8 August, 2025
Author: B. P. Colabawalla
Bench: B. P. Colabawalla
m.wp(l).19437.2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 19437 OF 2025
O2 Renewable Energy VII Pvt Ltd .. Petitioner
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
WRIT PETITION (L)NO.19450 OF 2025
National Solar Energy Federation
of India & Ors ..Petitioners
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
INTERIM APPLICATION (L) NO.22460 OF 2025
IN
WRIT PETITION (L)NO.19450 OF 2025
Tata Power Renewable Energy Ltd ..Applicant
Versus
Maharashtra Electricity Regulatory Commission .. Respondent
WITH
WRIT PETITION (L)NO.19529 OF 2025
Distributed Solar Power Association & Ors ..Petitioners
Versus
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Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
WRIT PETITION (L)NO.19640 OF 2025
Sunsure Solapark OD Two Pvt Ltd ..Petitioner
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
WRIT PETITION (L)NO.20635 OF 2025
Alloy Steel Producers Association of India & Ors ..Petitioners
Versus
Maharashtra Electricity Regulatory Commission & Anr .. Respondents
WITH
WRIT PETITION (L)NO.20790 OF 2025
Green Energy Association, Mumbai ..Petitioner
Versus
Maharashtra Electricity Regulatory Commission .. Respondent
WITH
WRIT PETITION (L)NO.20792 OF 2025
Borosil Scientific Ltd ..Petitioner
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
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WRIT PETITION (L)NO.20945 OF 2025
CtrlS Datacentres Ltd ..Petitioner
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
WRIT PETITION (L)NO.21021 OF 2025
Ultratech Cement Ltd & Anr ..Petitioners
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
WRIT PETITION (L)NO.21151 OF 2025
NTT Global Data Centres and
Cloud Infrastructure India Pvt Ltd & Anr ..Petitioners
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
WITH
WRIT PETITION (L)NO.21326 OF 2025
Vidarbha Industries Association (VIA) & Ors ..Petitioners
Versus
Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
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WITH
INTERIM APPLICATION NO.4092 OF 2025
IN
WRIT PETITION (L)NO.21326 OF 2025
Steel Manufacturers Association of Maharashtra ..Applicant/Intervener
In the matter between
Vidarbha Industries Association (VIA) & Ors ..Petitioners
Versus
Maharashtra Electricity
Regulatory Commission & Anr .. Respondents
WITH
INTERIM APPLICATION (L) NO.22613 OF 2025
IN
WRIT PETITION (L)NO.21326 OF 2025
Chamber of Marathwada Industries and
Agriculture ..Applicant/Intervener
IN THE MATTER BETWEEN
Vidarbha Industries Association (VIA)
& Ors ..Petitioners
Versus
Maharashtra Electricity
Regulatory Commission & Anr .. Respondents
WITH
WRIT PETITION (L)NO.21714 OF 2025
Ampyr Renewable Energy Resoures
Twelve A Pvt Ltd & Anr ..Petitioners
Versus
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Maharashtra Electricity Regulatory Commission
& Anr .. Respondents
Mr.Zal Andhyarujina, Senior Advocate a/w Shruti
Sardesai, Shrey Shah, Shreya Mukherjee, Sai Archit i/b
Hudda and Associates, Advocates for the Petitioner.
Mr.Ratnakar Singh, Advocate for Respondent No.1.
Mr.Vishal Binod (through V.C.) a/w Sagnik Maitra i/b
Cyril Amarchand Mangaldas, Advocates for Respondent
No.2.
CORAM : B. P. COLABAWALLA &
FIRDOSH P. POONIWALLA, JJ.
DATE : AUGUST 08, 2025 P. C. 1. Mentioned. Not on board.
2. The above matter has been moved because on 6 th August 2025 we had finally heard all the above Writ Petitions and reserved the judgment. However in the said order passed on 6 th August 2025 we inadvertently forgot to include the continuation of the ad-interim order passed on 1st July 2025 and which was continued from time to time.
3. Accordingly we clarify that till the judgment is pronounced, the ad-interim order dated 1st July 2025 shall continue.
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4. This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
[FIRDOSH P. POONIWALLA, J.] [B. P. COLABAWALLA, J.] Page 6 of 6 AUGUST 08, 2025 Utkarsh ::: Uploaded on - 08/08/2025 ::: Downloaded on - 09/08/2025 00:16:46 :::