Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ntt Global Data Centers And Cloud ... vs Maharashtra Electricity Regulatory ... on 8 August, 2025

Author: B. P. Colabawalla

Bench: B. P. Colabawalla

                                                             m.wp(l).19437.2025.doc



     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

               WRIT PETITION (L) NO. 19437 OF 2025

O2 Renewable Energy VII Pvt Ltd                                .. Petitioner

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                             WITH
                WRIT PETITION (L)NO.19450 OF 2025

National Solar Energy Federation
of India & Ors                                                 ..Petitioners

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                          WITH
          INTERIM APPLICATION (L) NO.22460 OF 2025
                            IN
             WRIT PETITION (L)NO.19450 OF 2025

Tata Power Renewable Energy Ltd                                ..Applicant

      Versus

Maharashtra Electricity Regulatory Commission                  .. Respondent

                             WITH
                WRIT PETITION (L)NO.19529 OF 2025

Distributed Solar Power Association & Ors                      ..Petitioners

      Versus

                                      Page 1 of 6
                                    AUGUST 08, 2025
Utkarsh




     ::: Uploaded on - 08/08/2025                     ::: Downloaded on - 09/08/2025 00:16:46 :::
                                                              m.wp(l).19437.2025.doc



Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                             WITH
                WRIT PETITION (L)NO.19640 OF 2025

Sunsure Solapark OD Two Pvt Ltd                                ..Petitioner

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                             WITH
                WRIT PETITION (L)NO.20635 OF 2025

Alloy Steel Producers Association of India & Ors               ..Petitioners

      Versus

Maharashtra Electricity Regulatory Commission & Anr .. Respondents

                             WITH
                WRIT PETITION (L)NO.20790 OF 2025

Green Energy Association, Mumbai                               ..Petitioner

      Versus

Maharashtra Electricity Regulatory Commission                  .. Respondent

                             WITH
                WRIT PETITION (L)NO.20792 OF 2025

Borosil Scientific Ltd                                         ..Petitioner

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                                        WITH
                                      Page 2 of 6
                                    AUGUST 08, 2025
Utkarsh




     ::: Uploaded on - 08/08/2025                     ::: Downloaded on - 09/08/2025 00:16:46 :::
                                                              m.wp(l).19437.2025.doc



                WRIT PETITION (L)NO.20945 OF 2025

CtrlS Datacentres Ltd                                          ..Petitioner

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                             WITH
                WRIT PETITION (L)NO.21021 OF 2025

Ultratech Cement Ltd & Anr                                     ..Petitioners

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                              WITH
                 WRIT PETITION (L)NO.21151 OF 2025

NTT Global Data Centres and
Cloud Infrastructure India Pvt Ltd & Anr                       ..Petitioners

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents

                             WITH
                WRIT PETITION (L)NO.21326 OF 2025

Vidarbha Industries Association (VIA) & Ors                    ..Petitioners

      Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                          .. Respondents



                                      Page 3 of 6
                                    AUGUST 08, 2025
Utkarsh




     ::: Uploaded on - 08/08/2025                     ::: Downloaded on - 09/08/2025 00:16:46 :::
                                                              m.wp(l).19437.2025.doc




                            WITH
             INTERIM APPLICATION NO.4092 OF 2025
                              IN
               WRIT PETITION (L)NO.21326 OF 2025

Steel Manufacturers Association of Maharashtra ..Applicant/Intervener

In the matter between

Vidarbha Industries Association (VIA) & Ors           ..Petitioners

      Versus

Maharashtra Electricity
Regulatory Commission & Anr                           .. Respondents


                          WITH
          INTERIM APPLICATION (L) NO.22613 OF 2025
                            IN
             WRIT PETITION (L)NO.21326 OF 2025

Chamber of Marathwada Industries and
Agriculture                                           ..Applicant/Intervener
IN THE MATTER BETWEEN
Vidarbha Industries Association (VIA)
& Ors                                                 ..Petitioners

      Versus

Maharashtra Electricity
Regulatory Commission & Anr                           .. Respondents

                             WITH
                WRIT PETITION (L)NO.21714 OF 2025

Ampyr Renewable Energy Resoures
Twelve A Pvt Ltd & Anr                                ..Petitioners

      Versus

                                      Page 4 of 6
                                    AUGUST 08, 2025
Utkarsh




     ::: Uploaded on - 08/08/2025                     ::: Downloaded on - 09/08/2025 00:16:46 :::
                                                                m.wp(l).19437.2025.doc



Maharashtra Electricity Regulatory Commission
& Anr                                         .. Respondents

     Mr.Zal Andhyarujina, Senior Advocate a/w Shruti
     Sardesai, Shrey Shah, Shreya Mukherjee, Sai Archit i/b
     Hudda and Associates, Advocates for the Petitioner.

     Mr.Ratnakar Singh, Advocate for Respondent No.1.

     Mr.Vishal Binod (through V.C.) a/w Sagnik Maitra i/b
     Cyril Amarchand Mangaldas, Advocates for Respondent
     No.2.

                         CORAM          : B. P. COLABAWALLA &
                                          FIRDOSH P. POONIWALLA, JJ.
                         DATE           : AUGUST 08, 2025

P. C.



1.               Mentioned. Not on board.



2. The above matter has been moved because on 6 th August 2025 we had finally heard all the above Writ Petitions and reserved the judgment. However in the said order passed on 6 th August 2025 we inadvertently forgot to include the continuation of the ad-interim order passed on 1st July 2025 and which was continued from time to time.

3. Accordingly we clarify that till the judgment is pronounced, the ad-interim order dated 1st July 2025 shall continue.

Page 5 of 6

AUGUST 08, 2025 Utkarsh ::: Uploaded on - 08/08/2025 ::: Downloaded on - 09/08/2025 00:16:46 ::: m.wp(l).19437.2025.doc

4. This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

[FIRDOSH P. POONIWALLA, J.] [B. P. COLABAWALLA, J.] Page 6 of 6 AUGUST 08, 2025 Utkarsh ::: Uploaded on - 08/08/2025 ::: Downloaded on - 09/08/2025 00:16:46 :::