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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(11)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)The rooms in which classes are held should provide required accommodation for all the pupils actually admitted in each class at the rate of not less than 0.74 sq. m. per pupil on the roll;