Bombay High Court
Colossustex Private Limited And Anr vs Union Of India And 4 Ors on 10 February, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
12. WP 2010-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2010 OF 2022
Colossustex Private Limited and Anr. ...Petitioners
vs.
The Union of India and Ors. ... Respondents
Ms. Neha Anchlia for Petitioner.
Mr. Karan Adik with Mr. Dhananjay Deshmukh for Respondents.
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 10 FEBRUARY 2023 P.C. :
. Learned Counsel for the Petitioner relies on the decision rendered in the case of Pinnacle Life Science Pvt. Ltd. Vs. Union of India1.
2 Learned Counsel for the Respondents states that this decision is distinguishable and seeks time to file a reply. Reply to be filed by 13 March 2023.
3 Stand over to 20 March 2023.
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL 1 WP No 1198 of 2022 dated 11 July 2022 Date:
GADGIL 2023.02.13 14:31:44 +0530 Nikita Gadgil 1of1