Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Assam - Subsection Section 35(5) in Goalpara Tenancy Act, 1929 (5)The local Government shall cause to be complied, from periodical lists prepared under this section lists of the average prices prevailing throughout each year and shall cause them to be published annually in the official Gazette.
