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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(4)The Convenor of the Committee shall fix the date, time and place of meeting and inform the same in writing to all the members of the Committee. The acknowledgements of all the members of having received the information shall be kept in record.