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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)Any candidate may withdraw his candidature by notice in writing in Form-9 signed by him and delivered either by such candidate in person or by his proposer at any time after the presentation of his nomination paper.