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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Milk and Milk Product Order, 1992

(2)[ The milkshed shall be determined on the advice of the State Government:Provided that in case of short supply or inability of the cooperatives to meet the entire demand of milk, the same may be procured from other sources to the extent of shortfall.] [Substituted by S.O. 639 (E), dated 27th August, 1993.]