Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 158 in Orissa Municipal Act, 1950 158. Office hours for payments of taxes. - By notification to be pasted up in their office, the Municipality shall declare at what hours of each day (not being a Sunday or other recognised holiday) the office shall be open for the receipt of the money and the transaction of business.
