Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(5)(c) in The Special Economic Zones Act, 2005

(c)an officer of the Government of India in the Ministry or Department dealing with Commerce on matters relating to Special Economic Zone—Member, ex officio;