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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)Objective of these homes would be to enable such children to learn life skills, which will enable them to adapt to society. During their stay in these homes these children should be encouraged to move away from an institution based life to a normal one.