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[Cites 0, Cited by 0] [Section 2(20)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(20)(b) in Andhra Pradesh Excise Act, 1968

(b)charas, that is, the resin obtained from the Indian hemp plant which has not been subjected to any manipulations other than those necessary for packing and transport;