Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 96 in The Orissa Local Fund Service (Pension) Rules, 1980 96. It shall be open to the employee to receive the payment of gratuity and pension from the Executive Officer of any Council where he desires to receive payment.
