Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(ii) in The Punjab Minor Mineral Concession Rules, 1964 (ii)The lease may contain such other conditions not being inconsistent with the provisions of these rules, as may be agreed upon between the parties.
