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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 83(1)(d) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(d)if such an order is passed by a survey and settlement officer, to the Director of settlement and land management or to a revenue officer notified by the Government in the official Gazette to be the appellate authority.