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T. Kandhasamy vs P. Selvarajan on 5 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.27                                  COURT NO.7                      SECTION XII

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No(s).   33863/2017

     (Arising out of impugned final judgment and order dated 07-11-2017
     in WMP No. 30495/2017 passed by the High Court Of Judicature At
     Madras)

     T. KANDHASAMY                                                                Petitioner(s)

                                                           VERSUS

     P. SELVARAJAN & ORS.                                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.133203/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)


     Date : 05-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                      Mr. K. K. Mani, AOR
                                            Mrs. T. Archana, Adv.

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Heard learned counsel for the petitioner and perused the impugned order dated 07.11.2017 passed in WMP NO.30495/2017 passed by the Madras High Court.

We are not inclined to interfere in the impugned order and accordingly, the Special Leave Petition is dismissed.

However, we direct the authority concerned before whom the application for regularization under the DTCP Building Regularisation Scheme 2017 is pending to decide the matter in accordance with law within two months.

11:50:08 IST Pending application stands disposed of.

     (ASHA SUNDRIYAL)                                                         (CHANDER BALA)
       COURT MASTER                                                            COURT MASTER