Section 58(2)(c) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(2)(c) in The U.P. Co-operative Societies Act, 1965

(c)constitution of, or contribution to, [* * *] [The words 'bad debt fund' omitted by U.P. Act No. 17 of 1994.], building fund, rural improvement fund or any other fund as may be specified in the rules or the bye-laws;

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State of Uttar Pradesh - Subsection

Section 58(2)(c) in The U.P. Co-operative Societies Act, 1965