Section 1 in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016
1. Short title and commencement.
(1)This Act may be called the Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016.(2)It shall be deemed to have come into force on the 12th day of November, 2015.
