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State of Bihar - Section

Section 32 in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

32. Auxiliary Consumption for Solar Thermal.

(1)The auxiliary consumption factor for Solar Thermal shall be 10 Percent:Provided that the Commission may deviate from the above norm in case of project specific tariff determination in pursuance of Regulation 7 and Regulation 8.