Himachal Pradesh High Court
Hp Housing & Urban Development vs . Mohinder Singh on 28 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
HP Housing & Urban Development Vs. Mohinder Singh CWP No. 5104 of 2022 .
28.7.2022 Present: Mr. Susheel Gautam, Advocate, for the petitioner.
Learned counsel for the petitioner to justify the maintainability of the petition by the next date of hearing.
r to List on 1.9.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge July 28, 2022 (Kalpana) ::: Downloaded on - 28/07/2022 20:06:17 :::CIS