Calcutta High Court
The Governing Body Serampore Girls ... vs Dr Sailendra Pal on 19 April, 2010
Author: Pranab Kumar Deb
Bench: Pranab Kumar Chattopadhyay, Pranab Kumar Deb
APO No. 93 of 2010
W.P.No.1988 of 2003
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE GOVERNING BODY SERAMPORE GIRLS COLLEGE .. Appellant
Versus
DR SAILENDRA PAL .. Respondent
BEFORE:
The Hon'ble JUSTICE PRANAB KUMAR CHATTOPADHYAY The Hon'ble JUSTICE PRANAB KUMAR DEB Date : 19th April, 2010.
The Court : On the prayer of the learned counsel for the parties, hearing of this matter stands adjourned till 12.5.2010.
(PRANAB KUMAR CHATTOPADHYAY, J.) (PRANAB KUMAR DEB, J.) km