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Calcutta High Court

The Governing Body Serampore Girls ... vs Dr Sailendra Pal on 19 April, 2010

Author: Pranab Kumar Deb

Bench: Pranab Kumar Chattopadhyay, Pranab Kumar Deb

                                APO No. 93 of 2010
                               W.P.No.1988 of 2003
                          IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                   ORIGINAL SIDE



     THE GOVERNING BODY SERAMPORE GIRLS COLLEGE   ..   Appellant

         Versus

     DR SAILENDRA PAL                         ..       Respondent

BEFORE:

The Hon'ble JUSTICE PRANAB KUMAR CHATTOPADHYAY The Hon'ble JUSTICE PRANAB KUMAR DEB Date : 19th April, 2010.
The Court : On the prayer of the learned counsel for the parties, hearing of this matter stands adjourned till 12.5.2010.
(PRANAB KUMAR CHATTOPADHYAY, J.) (PRANAB KUMAR DEB, J.) km