Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 55] [Entire Act] Union of India - Section Section 25 in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005 25. Penalty for non-compliance.— Whoever contravenes the provisions of this Act shall on conviction be liable to a fine which may extend to one thousand rupees.
