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[Cites 0, Cited by 4] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(a) in The Food Safety And Standards Act, 2006

(a)take into account-
(i)prevalent practices and conditions in the country including agricultural practices and handling, storage and transport conditions; and
(ii)international standards and practices, where international standards or practices exist or are in the process of being formulated,