Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Maharashtra - Section Section 68 in Maharashtra Police Act 68. Persons bound to conform to reasonable orders of Police. All persons shall be bound to conform to the reasonable directions of a Police officer given in fulfilment of any of his duties under this Act.
