Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(3)(n) in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012 (n)"Zone" means the specific areas classified for transfer of staff and,-(i)"Zone-A" means,-