Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Odisha - Subsection Section 72(4) in The Orissa Registration Rules, 1988 (4)If after the conclusion of the examination of the witnesses the Registering Officer should decide to register the document, he shall record on endorsement in Form No. 10 (b) of Appendix II.
