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[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(7)(c) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(c)If acceptance or rejection of application made under sub-section (1) is not issued within the stipulated time of fifteen (15) days, the license shall be deemed to be issued.