Supreme Court - Daily Orders
State Of U.P. vs Chote Lal Pipil on 14 March, 2014
ITEM NO.24 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 4249/2014
(From the judgement and order dated 13/11/2013 in WP No.1613/2013, of The
HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
STATE OF U.P. & ANR. Petitioner(s)
VERSUS
CHOTE LAL PIPIL Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 14/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Arvind Verma,Sr, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. Abhishek Choudhary, Adv.
Ms. Deepika Shori, Adv.
Ms. Aditi Kochhar, Adv.
Mr. Abhishek Chaudhary,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
|(USHA BHARDWAJ) | |(INDU BALA KAPUR) | |A.R.-CUM-P.S. | |COURT MASTER |