Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 19 in The Stage Carriages Act, 1861 19. Recovery of penalty and costs from European British subjects. - * [*] [Omitted by the Adaptation of Laws Order, 1950, First Schedule.]
