Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Rajasthan - Section

Section 164 in The Rajasthan District Boards Act, 1954

164. Revisions of budgets.

- As soon as may be after the first day of October, a revised budget for the year shall be framed and such revised budget shall, so far as may be, subject to all the provisions applicable to a budget, made under section 163.