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State of Bihar - Section

Section 5 in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017

5. Removal of doubts.

- If any doubt arises as to the interpretation of any of the provision of these rules, the matter shall be referred to the Rural Development Department, Government of Bihar, whose decision shall be final after consultation of The Law Department.