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State of Chattisgarh - Section

Section 49 in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

49. Fees.

- Out of the total amount of the fees recovered by the management at the specified standard rates under the Act, fifty percent will he earmarked to meet the expenses of the institution and the remaining fifty percent shall be deposited with the treasury or sub-treasury by the last date of every month by adjustment or by the challan in accordance with the rules thereon.