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State of Gujarat - Section

Section 4 in Gujarat Co-operative Societies and the Bombay Land Improvement Schemes (Amendment) Act, 1969

4. Repeal of Guj. Ord. 4 of 1969.- The Gujarat Co-operative Societies and the Bombay Land Improvement Schemes (Amendment) Ordinance, 1969 is hereby repealed and the provisions of sections 7 and 25 of the Bombay General Clauses Act, 1904 shall apply to such repeal as if that Ordinance were an enactment.