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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(4)(c) in Jammu and Kashmir Co-Operative Societies Act, 1989

(c)"Apex Society" means a Co-operative Society whose membership includes Central Societies. Notwithstanding anything contained herein, the Jammu and Kashmir State Co-operative Rural Development Bank shall be construed as Apex Society for the purpose of this Act: