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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(8) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(8)The charges for over-drawal/ under-injection and under-drawal/ overinjection of electricity shall be computed by the SLDC. The SLDC shall evolve a procedure for Scheduling and Dispatch and preparation of State Energy Accounts.