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[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(4)(b) in The Indian Electricity Rules, 1956

(b)[ The windings of motors or other apparatus within reach from any position in which a person may require to be, shall be suitably protected so as to prevent danger. [Substituted by G.S.R. 843, dated 23.7.1985 (w.e.f. 7.9.1985). ]