Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 57 in The Gujarat Water Supply and Sewerage Board Act, 1978 57. Prohibition of construction of private street or building over sewer without permission. - No person shall, without the permission of the Board, construct any private street, building or other structure on any sewer of the Board.
