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State of Punjab - Section

Section 19 in Punjab Urban Planning and Development Authority Building Rules, 2013

19.

(1)The parking norms for different categories of buildings shall be as below.-
Category of building Proposed Norms
Group Housing Project and independent floors building 1.5 ECS (Equivalent Car Space) per DU (Dwelling Unit) withunit area upto 1200 square feet, 2.0 ECS (Equivalent Car Space)per DU (Dwelling Unit) with unit area upto 3000 square feet and 3ECS (Equivalent Car Space) above 3000 sq feet. Additional 10percent guest parking shall also be provided.
Stand alone Hostels 1.5 ECS (Equivalent Car Space)/100 square meters of coveredarea
Lodges, guest houses or inns 2.0 ECS (Equivalent Car Space)/100 square meters of thecovered area
Commercial buildings:Multiplex or Cinema, shop,shopping complex or a building primarily used for display andsale of merchandise or any similar purpose. 3.0 ECS (Equivalent Car Space)/100 square meters of thecovered area in respect of d multiplex or cinema component plus30 percent of the total covered area of that component i.e(multiplex or cinema component) and 2 ECS (Equivalent Car Space)/100 square meters of the balance total commercial covered areaincluding circulation area.
Restaurant, shop, shopping complex or a building primarilyused for display and sale of merchandise or any similar purpose 2 ECS (Equivalent Car Space)/100 square meters of thetotal covered area including circulation area.
Office or Bank 2 ECS (Equivalent Car Space)/100 square meters of the totalcovered area
Public BuildingsEducational or religious building; 1.5 ECS (Equivalent Car Space)/100 square meters of thecovered area.
Hospital, nursing home or medical laboratory; 2.0 ECS (Equivalent Car Space)/100 square meters of thecovered area.
Hotel, banquet hall, Club, community centre, Public concerthall or auditorium, 2.0 ECS (Equivalent Car Space)/100 square meters of theplot area.
amusement park or sports complex 1.0 ECS (Equivalent Car Space)/100 square meters of theplot area.
Museum or gymnasium 1.0 ECS (Equivalent Car Space)/100 square meters of thecovered area.
Public exhibition hall 2.0 ECS (Equivalent Car Space)/100 square meters of thecovered area.
Industrial BuildingsManufacturing industry 1.0 ECS (Equivalent Car Space)/100 square meters of thecovered area.
Information Technology & Information Technology enabledservices 2.0 ECS (Equivalent Car Space)/100 square meters of thecovered area.
Storage and Warehouse buildingFreight depot 2.0 ECS (Equivalent Car Space)/100 squaremeters of thecovered area.
Warehouses, cold stores, transit shed store, grain elevator orany other such activity. 1.0 ECS (Equivalent
Multi level basement will be allowed up-to the outer limits of plot area except in 6 (six) meters set backs on all sides of a plot;Provided that it satisfy the public health and structural requirements.
(2)Separate multi level parking block maximum up-to 20 percent of the plot area is permissible and such area shall not be counted towards FAR (floor area ratio).In case parking is provided under stilts, it shall not be counted towards FAR (floor area ratio) and height. For the provision of car parking spaces, the space standards shall be as under.-
(i)for open parking 23 square meters per equivalent car space.
(ii)for ground floor covered parking 28 square meters per equivalent car spaces.
(iii)for basement 32 square meter per equivalent car space:
Provided further that,-
(i)Mechanical parking shall be permitted subject to mechanical and structural safety. However, it shall not exceed 20 percent of the total parking requirements. In such case the maintenance for 10 years shall be the responsibility of promoter.
(ii)Minimum 20 percent of the total required parking shall be on ground floor.
(iii)Parking in independent floors under stilts shall be permissible beyond stilts within the plot area if, the parking under stilts is not sufficient as per norms. Clear height from the finished level of the ground floor to the under surface of the beam, joint girders or any other horizontal structure member shall be 7'-6".
(iv)If there is any doubt regarding the category of any building, the decision of the State Government shall be final.
(v)Parking for the disabled persons shall also comply with the provisions of "The Persons with Disability (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995".