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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(2)(b) in West Bengal Value Added Tax Act, 2003

(b)[ [Substituted w.e.f. 01.08.2006 by S. 12(29) (b) of WB Act XVIII of 2006 for]