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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(1)(i) in The Goa Children's Act, 2003

(i)Principle of right to privacy and confidentiality. - The child's rights to privacy and confidentiality shall be protected by all means and through all stages of the proceedings.