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[Cites 0, Cited by 0] [Section 37(5)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(5)(a) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(a)description of the scope of the Project; which shall mean the physical facilities that need to be constructed, the capacity of each such facility or its component and related aspects;