Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 34 in The Bombay Secondary School Certificate Examination Act, 1948 34. to 35. [The amendments made by sections 34 and 35 of this Act have been incorporated in the Bombay University Act, 1928 and the Poona University Act, 1948 respectively.]
