Section 213(1)(a) in Civil Court Rules of the High Court of Judicature at Patna

[Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act]

(a)These rules shall be called the Arbitration Rules, 1956. All references therein to the 'Act' shall mean the Arbitration Act, 1940 (X of 1940).

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