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State of Tamilnadu - Section

Section 27 in Tamil Nadu Panchayats Act, 1994

(27)"Private road" means any street, road, square, court, alley, passage, cart-track, foot-path or riding-path which is not a 'public road', but does not include a path-way made by the owner of premises on his own land to secure, access to, or the convenient use of, such premises;